M/S Adarsh Construction (Borrower) vs Bank Of India
2026 Latest Caselaw 3868 Guj

Gujarat High Court

M/S Adarsh Construction (Borrower) vs Bank Of India on 22 May, 2026

                                                                                                             NEUTRAL CITATION




                            C/SCA/7564/2026                                  ORDER DATED: 22/05/2026

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                                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                    R/SPECIAL CIVIL APPLICATION NO. 7564 of 2026

                      ==========================================================
                                   M/S ADARSH CONSTRUCTION (BORROWER) & ANR.
                                                     Versus
                                               BANK OF INDIA & ANR.
                      ==========================================================
                      Appearance:
                      ANILKUMAR N MUNDRA(9205) for the Petitioner(s) No. 1,2
                      KURVEN K DESAI(7786) for the Petitioner(s) No. 1,2
                      ==========================================================

                       CORAM:HONOURABLE MR. JUSTICE R. T. VACHHANI

                                                         Date : 22/05/2026

                                                           ORAL ORDER

Disposed of as withdrawn as requested.

(R. T. VACHHANI, J) sompura