Bachubhai Sukabhai Khant vs State Of Gujarat
2026 Latest Caselaw 3865 Guj

Citation : 2026 Latest Caselaw 3865 Guj
Judgement Date : 22 May, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Bachubhai Sukabhai Khant vs State Of Gujarat on 22 May, 2026

Author: Nirzar S. Desai

Bench: Nirzar S. Desai

                                                                                                              NEUTRAL CITATION




                              R/SCR.A/7286/2026                                ORDER DATED: 22/05/2026

                                                                                                              undefined




                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 7286 of
                                                    2026
                      ==========================================================
                                                  BACHUBHAI SUKABHAI KHANT
                                                            Versus
                                                   STATE OF GUJARAT & ORS.
                      ==========================================================
                      Appearance:
                      DEVANGI B SOLANKI(8888) for the Applicant(s) No. 1
                      MR. SANDIP N SOLANKI(9119) for the Applicant(s) No. 1
                      MR UTKARSH SHARMA, APP for the Respondent(s) No. 1
                      ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                                           Date : 22/05/2026

                                                            ORAL ORDER

Learned advocate for the applicant seeks permission to withdraw present application. Permission, as prayed for, is granted. Present application stands disposed of as withdrawn.

(NIRZAR S. DESAI,J) PALAK