Saturday, 13, Jun, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mustak Alam Parmar vs State Of Gujarat
2026 Latest Caselaw 3858 Guj

Citation : 2026 Latest Caselaw 3858 Guj
Judgement Date : 22 May, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Mustak Alam Parmar vs State Of Gujarat on 22 May, 2026

Author: Nirzar S. Desai
Bench: Nirzar S. Desai
                                                                                                              NEUTRAL CITATION




                              R/SCR.A/7266/2026                                ORDER DATED: 22/05/2026

                                                                                                              undefined




                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 7266 of
                                                    2026
                      ===============================================================
                                                     MUSTAK ALAM PARMAR
                                                             Versus
                                                    STATE OF GUJARAT & ORS.
                      ===============================================================
                      Appearance:
                      MR MAULIK P BASERI(11782) for the Applicant(s) No. 1
                      PIYUSHKUMAR K BASERI(7933) for the Applicant(s) No. 1
                      MR ROHAN RAVAL, APP for the Respondent(s) No. 1
                      ===============================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                                           Date : 22/05/2026

                                                            ORAL ORDER

Learned advocate for the applicant seeks permission to withdraw present application. Permission, as prayed for, is granted. Present application stands disposed of as withdrawn.

(NIRZAR S. DESAI,J)

PALAK

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter