Umangbhai Lalitbhai Thakkar vs State Of Gujarat
2026 Latest Caselaw 3857 Guj

Gujarat High Court

Umangbhai Lalitbhai Thakkar vs State Of Gujarat on 22 May, 2026

                                                                                                                  NEUTRAL CITATION




                             R/SCR.A/7287/2026                                     ORDER DATED: 22/05/2026

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 7287 of
                                                    2026

                       ==========================================================
                                                 UMANGBHAI LALITBHAI THAKKAR
                                                            Versus
                                                   STATE OF GUJARAT & ORS.
                       ==========================================================
                       Appearance:
                       MR ANIL H RATHOD(9691) for the Applicant(s) No. 1
                       MR. UTKARSH SHARMA, APP for the Respondent(s) No. 1
                       ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                               Date : 22/05/2026

                                                                ORAL ORDER

Learned Advocate Mr. Anil Rathod for the applicant

does not press this application. The application is disposed

of as not pressed.

(NIRAL R. MEHTA,J) VASIM S. SAIYED