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Akash Rameshbhai Kaloliya vs State Of Gujarat
2026 Latest Caselaw 3855 Guj

Citation : 2026 Latest Caselaw 3855 Guj
Judgement Date : 22 May, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Akash Rameshbhai Kaloliya vs State Of Gujarat on 22 May, 2026

                                                                                                             NEUTRAL CITATION




                           R/CR.MA/11927/2026                                  ORDER DATED: 22/05/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                       CHARGESHEET) NO. 11927 of 2026

                      ==========================================================
                                                 AKASH RAMESHBHAI KALOLIYA
                                                           Versus
                                                     STATE OF GUJARAT
                      ==========================================================
                      Appearance:
                      MR.ALOK M THAKKAR(6510) for the Applicant(s) No. 1
                      MR UTKARH SHARMA, APP for the Respondent(s) No. 1
                      ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                           Date : 22/05/2026

                                                             ORAL ORDER

Learned Advocate for the applicant does not press the

application at this stage.

In view of the above, the application stands disposed of

as not pressed.

(NIRAL R. MEHTA,J) URIL RANA