Citation : 2026 Latest Caselaw 3854 Guj
Judgement Date : 22 May, 2026
NEUTRAL CITATION
R/CR.MA/11965/2026 ORDER DATED: 22/05/2026
undefined
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
CHARGESHEET) NO. 11965 of 2026
==========================================================
HINDUBHAI MOHANBHAI @ METHABHAI BAMBHAVA
Versus
STATE OF GUJARAT
==========================================================
Appearance:
M S PADALIYA(7406) for the Applicant(s) No. 1
MR. UTKARSH SHARMA, APP for the Respondent(s) No. 1
==========================================================
CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA
Date : 22/05/2026
ORAL ORDER
Learned Advocate Mr. M.S. Padaliya for the applicant
does not press this application. The application is disposed
of as not pressed.
(NIRAL R. MEHTA,J) VASIM S. SAIYED
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!