Asfak @Asfak Kauva Nasir Shaikh vs State Of Gujarat
2026 Latest Caselaw 3815 Guj

Citation : 2026 Latest Caselaw 3815 Guj
Judgement Date : 21 May, 2026

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Gujarat High Court

Asfak @Asfak Kauva Nasir Shaikh vs State Of Gujarat on 21 May, 2026

                                                                                                                   NEUTRAL CITATION




                           R/CR.MA/11905/2026                                      ORDER DATED: 21/05/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 11905
                                                  of 2026

                      ==========================================================
                                            ASFAK @ASFAK KAUVA NASIR SHAIKH
                                                         Versus
                                                STATE OF GUJARAT & ANR.
                      ==========================================================
                      Appearance:
                      MR AMIT D SHAH(11232) for the Applicant(s) No. 1
                      MR ROHAN N SHAH, APP for the Respondent(s) No. 1
                      ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                           Date : 21/05/2026

                                                             ORAL ORDER

Learned Advocate Mr.S.M.Sojatvala for learned advocate

Mr.Amit D.Shah for the applicant does not press the

application at this stage.

In view of the above, the application stands disposed of

as not pressed.

(NIRAL R. MEHTA,J) URIL RANA