Arvindbhai @Jafar Andarsinh Jugabhai ... vs State Of Gujarat
2026 Latest Caselaw 3814 Guj

Gujarat High Court

Arvindbhai @Jafar Andarsinh Jugabhai ... vs State Of Gujarat on 21 May, 2026

                                                                                                             NEUTRAL CITATION




                           R/CR.MA/11895/2026                                  ORDER DATED: 21/05/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 11895
                                                  of 2026

                      ==========================================================
                            ARVINDBHAI @JAFAR ANDARSINH JUGABHAI SODHA PARMAR
                                                   Versus
                                          STATE OF GUJARAT & ANR.
                      ==========================================================
                      Appearance:
                      MS R. A. PAREKH(13174) for the Applicant(s) No. 1
                      MR ROHAN N SHAH, APP for the Respondent(s) No. 1
                      ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                           Date : 21/05/2026

                                                             ORAL ORDER

Learned Advocate for the applicant does not press the

application at this stage.

In view of the above, the application stands disposed of

as not pressed.

(NIRAL R. MEHTA,J) URIL RANA