Samatbhai Manjibhai Parmar vs State Of Gujarat
2026 Latest Caselaw 3813 Guj

Gujarat High Court

Samatbhai Manjibhai Parmar vs State Of Gujarat on 21 May, 2026

                                                                                                             NEUTRAL CITATION




                           R/CR.MA/11890/2026                                  ORDER DATED: 21/05/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                       CHARGESHEET) NO. 11890 of 2026

                      ==========================================================
                                                SAMATBHAI MANJIBHAI PARMAR
                                                           Versus
                                                    STATE OF GUJARAT
                      ==========================================================
                      Appearance:
                      MR NIRAD D BUCH(4000) for the Applicant(s) No. 1
                      MRS. BHAVINI N. BUCH(5403) for the Applicant(s) No. 1
                      MR ROHAN N SHAH, APP for the Respondent(s) No. 1
                      ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                           Date : 21/05/2026

                                                             ORAL ORDER

Learned Advocate for the applicant does not press the

application at this stage.

In view of the above, the application stands disposed of

as not pressed.

(NIRAL R. MEHTA,J) URIL RANA