Citation : 2026 Latest Caselaw 3812 Guj
Judgement Date : 21 May, 2026
NEUTRAL CITATION
R/CR.MA/11630/2026 ORDER DATED: 21/05/2026
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
CHARGESHEET) NO. 11630 of 2026
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MUHAMMEDSALEH FARUK BAKKAR
Versus
STATE OF GUJARAT
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Appearance:
MR. SHAKIR M. RADHANPURWALA(18269) for the Applicant(s) No. 1
MR ROHAN N SHAH APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA
Date : 21/05/2026
ORDER
Learned Advocate Mr. Shakir M Radhanpurwala for the applicant does not press the present application.
The present application is disposed of accordingly as not pressed.
(NIRAL R. MEHTA,J) PARMAR KRISH/30
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