Sohil Maljibhai Savdhariya (Rabari) vs State Of Gujarat
2026 Latest Caselaw 3811 Guj

Gujarat High Court

Sohil Maljibhai Savdhariya (Rabari) vs State Of Gujarat on 21 May, 2026

                                                                                                                 NEUTRAL CITATION




                            R/CR.MA/11293/2026                                     ORDER DATED: 21/05/2026

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                        CHARGESHEET) NO. 11293 of 2026

                       ==========================================================
                                            SOHIL MALJIBHAI SAVDHARIYA (RABARI)
                                                           Versus
                                                    STATE OF GUJARAT
                       ==========================================================
                       Appearance:
                       MR HRIDAY BUCH(2372) for the Applicant(s) No. 1
                       MR. ROHAN SHAH, APP for the Respondent(s) No. 1
                       ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                               Date : 21/05/2026

                                                                ORAL ORDER

Learned Advocate Mr. Hriday Buch for the applicant

does not press this application. The application is disposed

of as not pressed.

(NIRAL R. MEHTA,J) VASIM S. SAIYED