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Suresh @Suro @Suriyo @John Dhanjibhai ... vs State Of Gujarat
2026 Latest Caselaw 3809 Guj

Citation : 2026 Latest Caselaw 3809 Guj
Judgement Date : 21 May, 2026

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Gujarat High Court

Suresh @Suro @Suriyo @John Dhanjibhai ... vs State Of Gujarat on 21 May, 2026

Author: Nirzar S. Desai
Bench: Nirzar S. Desai
                                                                                                             NEUTRAL CITATION




                              R/SCR.A/7238/2026                                ORDER DATED: 21/05/2026

                                                                                                              undefined




                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/SPECIAL CRIMINAL APPLICATION (FURLOUGH LEAVE) NO. 7238 of
                                                  2026

                      ================================================================
                               SURESH @SURO @SURIYO @JOHN DHANJIBHAI MAKWANA
                                                   Versus
                                          STATE OF GUJARAT & ORS.
                      ================================================================
                      Appearance:
                      MS SONALBEN C CHAVDA(12531) for the Applicant(s) No. 1
                      MR UTKARSH SHARMA, ADDL. PUBLIC PROSECUTOR for the
                      Respondent(s) No. 1
                      ================================================================

                        CORAM:HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                                          Date : 21/05/2026

                                                               ORAL ORDER

Learned advocate for the petitioner seeks permission to withdraw present petition. Permission, as prayed for, is granted. Present petition stands disposed of as withdrawn.

(NIRZAR S. DESAI,J)

Dolly

 
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