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Gulvani Lachhu Kevdamal Thro Gulvani ... vs State Of Gujarat
2026 Latest Caselaw 3807 Guj

Citation : 2026 Latest Caselaw 3807 Guj
Judgement Date : 21 May, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Gulvani Lachhu Kevdamal Thro Gulvani ... vs State Of Gujarat on 21 May, 2026

Author: Nirzar S. Desai
Bench: Nirzar S. Desai
                                                                                                             NEUTRAL CITATION




                              R/SCR.A/7244/2026                                ORDER DATED: 21/05/2026

                                                                                                              undefined




                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 7244 of
                                                   2026

                      ================================================================
                              GULVANI LACHHU KEVDAMAL THRO GULVANI MINABEN LACHHU
                                                      Versus
                                             STATE OF GUJARAT & ORS.
                      ================================================================
                      Appearance:
                      SUMIT K PRAJAPATI(8867) for the Applicant(s) No. 1
                      MR UTKARSH SHARMA, ADDL. PUBLIC PROSECUTOR for the
                      Respondent(s) No. 1
                      ================================================================

                        CORAM:HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                                          Date : 21/05/2026

                                                               ORAL ORDER

Learned advocate for the petitioner seeks permission to withdraw present petition. Permission, as prayed for, is granted. Present petition stands disposed of as withdrawn.

(NIRZAR S. DESAI,J)

Dolly

 
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