Vipulbhai Dhirubhai Shaikh vs State Of Gujarat
2026 Latest Caselaw 3777 Guj

Gujarat High Court

Vipulbhai Dhirubhai Shaikh vs State Of Gujarat on 20 May, 2026

                                                                                                              NEUTRAL CITATION




                            R/CR.MA/11869/2026                                  ORDER DATED: 20/05/2026

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 11869
                                                   of 2026

                       ==========================================================
                                                      VIPULBHAI DHIRUBHAI SHAIKH
                                                                 Versus
                                                       STATE OF GUJARAT & ANR.
                       ==========================================================
                       Appearance:
                       MR. SACHIN S. SINDHAV(14625) for the Applicant(s) No. 1
                       MR. ROHAN N SHAH, ADDITIONAL PUBLIC PROSECUTOR for the
                       Respondent(s) No. 1
                       ==========================================================

                          CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                            Date : 20/05/2026

                                                             ORAL ORDER

Learned advocate Mr. Sachin Sindhavi for the applicant, does not press the present application.

The present application is disposed of accordingly as not pressed.

(NIRAL R. MEHTA,J) NIHAL PATEL