Rakeshbhai Shravanbhai Katiriya vs State Of Gujarat
2026 Latest Caselaw 3774 Guj

Gujarat High Court

Rakeshbhai Shravanbhai Katiriya vs State Of Gujarat on 20 May, 2026

                                                                                                       NEUTRAL CITATION




                            R/CR.MA/11856/2026                            ORDER DATED: 20/05/2026

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                        CHARGESHEET) NO. 11856 of 2026

                       ==========================================================
                                              RAKESHBHAI SHRAVANBHAI KATIRIYA
                                                           Versus
                                                    STATE OF GUJARAT
                       ==========================================================
                       Appearance:
                       MR P S DATTA(11324) for the Applicant(s) No. 1
                       MR. ROHAN N SHAH, ADDITIONAL PUBLIC PROSECUTOR for the
                       Respondent(s) No. 1
                       ==========================================================

                          CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                      Date : 20/05/2026

                                                       ORAL ORDER

Learned advocate Mr. P S Datta for the applicant, does not press the present application.

The present application is disposed of accordingly as not pressed.

(NIRAL R. MEHTA,J) NIHAL PATEL