Yuvrajsinh Pravinsinh Solanki vs State Of Gujarat
2026 Latest Caselaw 3771 Guj

Gujarat High Court

Yuvrajsinh Pravinsinh Solanki vs State Of Gujarat on 20 May, 2026

                                                                                                                    NEUTRAL CITATION




                             R/CR.A/1080/2026                                         ORDER DATED: 20/05/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        R/CRIMINAL APPEAL (REGULAR BAIL - BEFORE CHARGESHEET) NO.
                                               1080 of 2026

                       ==========================================================
                                                YUVRAJSINH PRAVINSINH SOLANKI
                                                            Versus
                                                   STATE OF GUJARAT & ANR.
                       ==========================================================
                       Appearance:
                       MR. YOGENDRA THAKORE(3975) for the Appellant(s) No. 1
                       NOTICE NOT RECD BACK for the Opponent(s)/Respondent(s) No. 2
                       MR. ROHAN SHAH, APP for the Opponent(s)/Respondent(s) No. 1
                       ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                               Date : 20/05/2026

                                                                ORAL ORDER

Learned advocate Mr. Yogendra Thakor for the

appellant seeks permission to withdraw the present appeal.

Permission as sought for is granted. Matter stands

disposed of as withdrawn.

(NIRAL R. MEHTA,J) VASIM S. SAIYED