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Tosibbhai Rahimbhai Piparvadiya vs State Of Gujarat
2026 Latest Caselaw 3770 Guj

Citation : 2026 Latest Caselaw 3770 Guj
Judgement Date : 20 May, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Tosibbhai Rahimbhai Piparvadiya vs State Of Gujarat on 20 May, 2026

                                                                                                        NEUTRAL CITATION




                            R/CR.MA/11283/2026                             ORDER DATED: 20/05/2026

                                                                                                         undefined




                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                        CHARGESHEET) NO. 11283 of 2026

                       ==========================================================
                                               TOSIBBHAI RAHIMBHAI PIPARVADIYA
                                                            Versus
                                                      STATE OF GUJARAT
                       ==========================================================
                       Appearance:
                       MR MIHIR VAKHARIYA(8336) for the Applicant(s) No. 1
                       MR. ROHAN N SHAH, ADDITIONAL PUBLIC PROSECUTOR for the
                       Respondent(s) No. 1
                       ==========================================================

                          CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                       Date : 20/05/2026

                                                        ORAL ORDER

Learned advocate Mr. Mihir Vakhariya for the applicant, does not press the present application.

The present application is disposed of accordingly as not pressed.

(NIRAL R. MEHTA,J) NIHAL PATEL

 
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