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Mukeshji Ataji Thakor vs State Of Gujarat
2026 Latest Caselaw 3767 Guj

Citation : 2026 Latest Caselaw 3767 Guj
Judgement Date : 20 May, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Mukeshji Ataji Thakor vs State Of Gujarat on 20 May, 2026

Author: Nirzar S. Desai
Bench: Nirzar S. Desai
                                                                                                           NEUTRAL CITATION




                              R/SCR.A/7196/2026                              ORDER DATED: 20/05/2026

                                                                                                           undefined




                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 7196 of
                                                   2026

                      ================================================================
                                                   MUKESHJI ATAJI THAKOR
                                                           Versus
                                                  STATE OF GUJARAT & ORS.
                      ================================================================
                      Appearance:
                      MR DINESHKUMAR J PRAJAPATI(9979) for the Applicant(s) No. 1
                      MS DIVYANGANA JHALA, ADDL. PUBLIC PROSECUTOR for the
                      Respondent(s) No. 1
                      ================================================================

                        CORAM:HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                                         Date : 20/05/2026

                                                           ORAL ORDER

Learned advocate for the petitioner seeks permission to withdraw present petition. Permission, as prayed for, is granted. Present petition stands disposed of as withdrawn.

(NIRZAR S. DESAI,J)

Dolly

 
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