Shabirhussain @ Sabir Madam Sokatali ... vs State Of Gujarat
2026 Latest Caselaw 3766 Guj

Citation : 2026 Latest Caselaw 3766 Guj
Judgement Date : 20 May, 2026

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Gujarat High Court

Shabirhussain @ Sabir Madam Sokatali ... vs State Of Gujarat on 20 May, 2026

Author: Nirzar S. Desai

Bench: Nirzar S. Desai

                                                                                                           NEUTRAL CITATION




                              R/SCR.A/7205/2026                              ORDER DATED: 20/05/2026

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 7205 of
                                                   2026

                      ================================================================
                        SHABIRHUSSAIN @ SABIR MADAM SOKATALI SHAIKH THRO SHAIKH
                                       RAZIYABANU SHABIRHUSSAIN
                                                 Versus
                                        STATE OF GUJARAT & ORS.
                      ================================================================
                      Appearance:
                      PARTY IN PERSON(5000) for the Applicant(s) No. 1
                      MS DIVYANGANA JHALA, ADDL. PUBLIC PROSECUTOR for the
                      Respondent(s) No. 1
                      ================================================================

                        CORAM:HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                                         Date : 20/05/2026

                                                           ORAL ORDER

It is reported that during pendency of this petition, the State Authority has considered the request of the present petitioner for releasing him on parole leave.

In view of the above fact, Party-in-Person does not press this petition as the cause does not survive. Present petition stands disposed of as not pressed.

(NIRZAR S. DESAI,J)

Dolly