Simon Ishwarbhai Khristi vs State Of Gujarat
2026 Latest Caselaw 3744 Guj

Gujarat High Court

Simon Ishwarbhai Khristi vs State Of Gujarat on 18 May, 2026

                                                                                                                NEUTRAL CITATION




                           R/CR.MA/11758/2026                                      ORDER DATED: 18/05/2026

                                                                                                                 undefined




                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/CRIMINAL MISC.APPLICATION (FOR ANTICIPATORY BAIL) NO. 11758
                                                 of 2026

                      ==========================================================
                                                   SIMON ISHWARBHAI KHRISTI
                                                            Versus
                                                      STATE OF GUJARAT
                      ==========================================================
                      Appearance:
                      MR ADITYA A ASTHAVADI(12915) for the Applicant(s) No. 1
                      MR. ROHAN SHAH, APP for the Respondent(s) No. 1
                      ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                           Date : 18/05/2026

                                                               ORAL ORDER

Learned advocate Mr. Raajen Jadhav submits that he

has instructions to appear on behalf of the original

complainant and seeks permission to file his appearance.

Registry to accept the same.

Learned Advocate Mr. Aditya Asthavadi for the

applicant does not press this application.

The application is disposed of as not pressed with a

view to cooperate with the Investigating Officer.

(NIRAL R. MEHTA,J) VASIM S. SAIYED