Lic Housing Finance Ltd vs Ld. Mamlatdar, Alien Recovery Branch, ...
2026 Latest Caselaw 3743 Guj

Gujarat High Court

Lic Housing Finance Ltd vs Ld. Mamlatdar, Alien Recovery Branch, ... on 18 May, 2026

                                                                                                           NEUTRAL CITATION




                           C/SCA/7514/2026                                  ORDER DATED: 18/05/2026

                                                                                                            undefined




                                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                   R/SPECIAL CIVIL APPLICATION NO. 7514 of 2026

                     ==========================================================
                                        LIC HOUSING FINANCE LTD.
                                                  Versus
                        LD. MAMLATDAR, ALIEN RECOVERY BRANCH, AHMEDABAD & ORS.
                     ==========================================================
                     Appearance:
                     MR AADITYA P DAVE(11461) for the Petitioner(s) No. 1
                     MR MAYANK CHAVDA AGP for the Respondent(s) No. 1
                     ==========================================================

                      CORAM:HONOURABLE MR. JUSTICE R. T. VACHHANI

                                                        Date : 18/05/2026

                                                          ORAL ORDER

Disposed of as withdrawn as requested; with a liberty to approach the appropriate forum.

(R. T. VACHHANI, J) sompura