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Afzal Jamalbhai Kallva vs State Of Gujarat
2026 Latest Caselaw 3742 Guj

Citation : 2026 Latest Caselaw 3742 Guj
Judgement Date : 18 May, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Afzal Jamalbhai Kallva vs State Of Gujarat on 18 May, 2026

Author: Nirzar S. Desai
Bench: Nirzar S. Desai
                                                                                                            NEUTRAL CITATION




                              R/SCR.A/7131/2026                               ORDER DATED: 18/05/2026

                                                                                                             undefined




                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 7131 of
                                                   2026

                      ================================================================
                                                  AFZAL JAMALBHAI KALLVA
                                                           Versus
                                                  STATE OF GUJARAT & ORS.
                      ================================================================
                      Appearance:
                      MS. AARTI R. MISTRY(18822) for the Applicant(s) No. 1
                      MR DHAWAN JAYSWAL, ADDL. PUBLIC PROSECUTOR for the
                      Respondent(s) No. 1
                      ================================================================

                        CORAM:HONOURABLE MR. JUSTICE NIRZAR S. DESAI

                                                          Date : 18/05/2026

                                                           ORAL ORDER

Learned advocate for the petitioner seeks permission to withdraw present petition. Permission, as prayed for, is granted. Present petition stands disposed of as withdrawn.

(NIRZAR S. DESAI,J)

Dolly

 
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