Ashvinbhai Chaturbhai Parmar vs State Of Gujarat
2026 Latest Caselaw 3741 Guj

Gujarat High Court

Ashvinbhai Chaturbhai Parmar vs State Of Gujarat on 18 May, 2026

                                                                                                                 NEUTRAL CITATION




                            R/SCR.A/7144/2026                                      ORDER DATED: 18/05/2026

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                                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 7144 of
                                                   2026

                      ==========================================================
                                                ASHVINBHAI CHATURBHAI PARMAR
                                                            Versus
                                                   STATE OF GUJARAT & ORS.
                      ==========================================================
                      Appearance:
                      MS DEVANGI B SOLANKI(8888) for the Applicant(s) No. 1
                      MR. BHAVESH K SOLANKI(19053) for the Applicant(s) No. 1
                      MR ROHAN N SHAH APP for the Respondent(s) No. 1
                      ==========================================================

                        CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                          Date : 18/05/2026

                                                               ORDER

Learned advocate Ms. Devangi B Solanki for the applicant, at this stage does not press the present application.

The present application is disposed of accordingly as not pressed.

(NIRAL R. MEHTA,J) PARMAR KRISH/72