Vijaybhai Ramanbhai Chauhan vs State Of Gujarat
2026 Latest Caselaw 3740 Guj

Citation : 2026 Latest Caselaw 3740 Guj
Judgement Date : 18 May, 2026

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Gujarat High Court

Vijaybhai Ramanbhai Chauhan vs State Of Gujarat on 18 May, 2026

                                                                                                                       NEUTRAL CITATION




                            R/CR.MA/8069/2026                                             ORDER DATED: 18/05/2026

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                        CHARGESHEET) NO. 8069 of 2026

                       ==========================================================
                                                 VIJAYBHAI RAMANBHAI CHAUHAN
                                                             Versus
                                                    STATE OF GUJARAT & ANR.
                       ==========================================================
                       Appearance:
                       SEHBAZHUSAN A KADRI(8012) for the Applicant(s) No. 1
                       FRESH NOTICE SERVED(4512) for the Respondent(s) No. 2
                       MR. ROHAN N SHAH, ADDITIONAL PUBLIC PROSECUTOR for the
                       Respondent(s) No. 1
                       ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                             Date : 18/05/2026

                                                                 ORAL ORDER

During the pendency of the present application, the Investigating Agency has filed the charge-sheet.

In view of the aforesaid, learned advocate Mr. Sehbazhusan Kadri, seeks permission to withdraw the present application.

Permission, as prayed for, is granted. The present application is disposed of accordingly as withdrawn.

(NIRAL R. MEHTA,J) NIHAL PATEL