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Nanjibhai @Lalo S/O. Dineshbhai ... vs State Of Gujarat
2026 Latest Caselaw 3739 Guj

Citation : 2026 Latest Caselaw 3739 Guj
Judgement Date : 18 May, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Nanjibhai @Lalo S/O. Dineshbhai ... vs State Of Gujarat on 18 May, 2026

                                                                                                           NEUTRAL CITATION




                           R/CR.MA/4612/2026                                  ORDER DATED: 18/05/2026

                                                                                                            undefined




                                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - AFTER
                                        CHARGESHEET) NO. 4612 of 2026

                      ==========================================================
                            NANJIBHAI @LALO S/O. DINESHBHAI @BHUPATBHAI PARMAR
                                                    Versus
                                          STATE OF GUJARAT & ANR.
                      ==========================================================
                      Appearance:
                      APURVA K JANI(7057) for the Applicant(s) No. 1
                      DHRUV TOLIYA(9249) for the Respondent(s) No. 2
                      MR JASPALSINH R JADEJA(11226) for the Respondent(s) No. 2
                      MR ROHAN N SHAH APP for the Respondent(s) No. 1
                      ==========================================================

                        CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                          Date : 18/05/2026

                                                              ORAL ORDER

Learned Advocate for the applicant at this stage does not press the present application.

The present application is disposed of accordingly as not pressed.

(NIRAL R. MEHTA,J) PARMAR KRISH/80

 
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