Jignasu Piyushbhai Patwa (Patel) vs State Of Gujarat
2026 Latest Caselaw 3738 Guj

Citation : 2026 Latest Caselaw 3738 Guj
Judgement Date : 18 May, 2026

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Gujarat High Court

Jignasu Piyushbhai Patwa (Patel) vs State Of Gujarat on 18 May, 2026

                                                                                                        NEUTRAL CITATION




                            R/CR.MA/11761/2026                             ORDER DATED: 18/05/2026

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/CRIMINAL MISC.APPLICATION (FOR ANTICIPATORY BAIL) NO. 11761
                                                  of 2026

                       ==========================================================
                                              JIGNASU PIYUSHBHAI PATWA (PATEL)
                                                           Versus
                                                     STATE OF GUJARAT
                       ==========================================================
                       Appearance:
                       MR ANUJ K TRIVEDI(6251) for the Applicant(s) No. 1
                       MR. ROHAN N SHAH, ADDITIONAL PUBLIC PROSECUTOR for the
                       Respondent(s) No. 1
                       ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                       Date : 18/05/2026

                                                        ORAL ORDER

Learned advocate Mr. Anuj Trivedi for the applicant, at this stage, does not press the present application with a view to cooperate with the Investigating Officer.

The present petition is disposed of accordingly as not pressed.

(NIRAL R. MEHTA,J) NIHAL PATEL