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Subham Vinodbhai Gamit vs State Of Gujarat
2026 Latest Caselaw 3737 Guj

Citation : 2026 Latest Caselaw 3737 Guj
Judgement Date : 18 May, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Subham Vinodbhai Gamit vs State Of Gujarat on 18 May, 2026

                                                                                                            NEUTRAL CITATION




                           R/CR.MA/11749/2026                                  ORDER DATED: 18/05/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                       CHARGESHEET) NO. 11749 of 2026

                      ==========================================================
                                                    SUBHAM VINODBHAI GAMIT
                                                             Versus
                                                       STATE OF GUJARAT
                      ==========================================================
                      Appearance:
                      AKASH K CHHAYA(9287) for the Applicant(s) No. 1
                      MR. ROHAN SHAH, APP for the Respondent(s) No. 1
                      ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                           Date : 18/05/2026

                                                               ORAL ORDER

Learned Advocate Mr. Akash Chhaya for the applicant

does not press this application. The application is disposed

of as not pressed.

(NIRAL R. MEHTA,J) VASIM S. SAIYED