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Jay Vinodbhai Pandya vs State Of Gujarat
2026 Latest Caselaw 3736 Guj

Citation : 2026 Latest Caselaw 3736 Guj
Judgement Date : 18 May, 2026

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Gujarat High Court

Jay Vinodbhai Pandya vs State Of Gujarat on 18 May, 2026

                                                                                                            NEUTRAL CITATION




                           R/CR.MA/11717/2026                                  ORDER DATED: 18/05/2026

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                                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 11717
                                                 of 2026

                      ==========================================================
                                                    JAY VINODBHAI PANDYA
                                                            Versus
                                                   STATE OF GUJARAT & ANR.
                      ==========================================================
                      Appearance:
                      MR PIYUSH D GOHIL(13596) for the Applicant(s) No. 1
                      MR ROHAN N SHAH, APP for the Respondent(s) No. 1
                      ==========================================================

                        CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                          Date : 18/05/2026

                                                            ORAL ORDER

Learned advocate for the applicant seeks permission to

withdraw this application.

Permission as sought for is granted.

The matter is disposed of as withdrawn.

(NIRAL R. MEHTA,J) URIL RANA