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Jayrajsinh Girirajsinh Jadeja vs State Of Gujarat
2026 Latest Caselaw 3734 Guj

Citation : 2026 Latest Caselaw 3734 Guj
Judgement Date : 18 May, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Jayrajsinh Girirajsinh Jadeja vs State Of Gujarat on 18 May, 2026

                                                                                                           NEUTRAL CITATION




                           R/CR.MA/11614/2026                                 ORDER DATED: 18/05/2026

                                                                                                            undefined




                                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      R/CRIMINAL MISC.APPLICATION (FOR ANTICIPATORY BAIL) NO. 11614
                                                 of 2026

                      ==========================================================
                                                JAYRAJSINH GIRIRAJSINH JADEJA
                                                            Versus
                                                     STATE OF GUJARAT
                      ==========================================================
                      Appearance:
                      MR RUCHIT J VYAS(10687) for the Applicant(s) No. 1
                      MR ROHAN N SHAH APP for the Respondent(s) No. 1
                      ==========================================================

                        CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                          Date : 18/05/2026

                                                               ORDER

Learned Advocate Mr. Ruchit Vyas seeks permission to withdraw the present application.

Permission, as prayed for, is granted. The present application is disposed of accordingly as withdrawn.

(NIRAL R. MEHTA,J) PARMAR KRISH/35

 
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