Jadubhai Nanjibhai Thakor (Muladiya) vs State Of Gujarat
2026 Latest Caselaw 3733 Guj

Gujarat High Court

Jadubhai Nanjibhai Thakor (Muladiya) vs State Of Gujarat on 18 May, 2026

                                                                                                            NEUTRAL CITATION




                           R/CR.MA/11683/2026                                  ORDER DATED: 18/05/2026

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                                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 11683
                                                 of 2026

                      ==========================================================
                                        JADUBHAI NANJIBHAI THAKOR (MULADIYA)
                                                       Versus
                                              STATE OF GUJARAT & ORS.
                      ==========================================================
                      Appearance:
                      MR BHUNESH C RUPERA(3896) for the Applicant(s) No. 1
                      MS DIVYA S PANCHAL(12101) for the Applicant(s) No. 1
                      MR ROHAN SHAH, APP for the Respondent(s) No. 1
                      ==========================================================

                        CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                          Date : 18/05/2026

                                                            ORAL ORDER

Learned Advocate for the applicant does not press the

application at this stage.

In view of the above, the application stands disposed of not

pressed.

(NIRAL R. MEHTA,J) URIL RANA