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Virendrsinh Laxmansinh Sodha vs State Of Gujarat
2026 Latest Caselaw 3731 Guj

Citation : 2026 Latest Caselaw 3731 Guj
Judgement Date : 18 May, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Virendrsinh Laxmansinh Sodha vs State Of Gujarat on 18 May, 2026

                                                                                                               NEUTRAL CITATION




                            R/CR.MA/11407/2026                                  ORDER DATED: 18/05/2026

                                                                                                                undefined




                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                       CHARGESHEET) NO. 11407 of 2026

                       ==========================================================
                                                 VIRENDRSINH LAXMANSINH SODHA
                                                             Versus
                                                       STATE OF GUJARAT
                       ==========================================================
                       Appearance:
                       JIGNESHKUMAR M NAYAK(8558) for the Applicant(s) No. 1
                       MR. ROHAN N SHAH, ADDITIONAL PUBLIC PROSECUTOR for the
                       Respondent(s) No. 1
                       ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE NIRAL R. MEHTA

                                                            Date : 18/05/2026

                                                             ORAL ORDER

Learned advocate Mr. Jigneshkumar Nayar for the applicant, does not press the present application.

The present application is disposed of accordingly as not pressed.

(NIRAL R. MEHTA,J) NIHAL PATEL

 
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