Ashishbhai Natubhai Parmar Thro ... vs State Of Gujarat
2026 Latest Caselaw 3700 Guj

Gujarat High Court

Ashishbhai Natubhai Parmar Thro ... vs State Of Gujarat on 15 May, 2026

                                                                                                          NEUTRAL CITATION




                            R/CR.MA/11716/2026                              ORDER DATED: 15/05/2026

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 11716
                                                   of 2026

                       ==========================================================
                         ASHISHBHAI NATUBHAI PARMAR THRO MAKWANA MUKESHBHABHA
                                                VALAJIBHAI
                                                  Versus
                                         STATE OF GUJARAT & ANR.
                       ==========================================================
                       Appearance:
                       PARTY IN PERSON(5000) for the Applicant(s) No. 1
                       PUBLIC PROSECUTOR for the Respondent(s) No. 1
                       ==========================================================

                          CORAM:HONOURABLE MR.JUSTICE UTKARSH THAKORBHAI
                                DESAI

                                                       Date : 15/05/2026

                                                        ORAL ORDER

The party in person Makwana Mukeshbhabha Valajibhai is

present before this court today and seeks permission to

withdraw the present Application.

Permission as prayed for is granted. The matter stands

disposed of as withdrawn.

(UTKARSH THAKORBHAI DESAI, J) ANIRUDH OJHA