Shahrukh @Bhindo Abbaskhan Pathan Thro ... vs State Of Gujarat
2026 Latest Caselaw 3699 Guj

Citation : 2026 Latest Caselaw 3699 Guj
Judgement Date : 15 May, 2026

[Cites 1, Cited by 0]

Gujarat High Court

Shahrukh @Bhindo Abbaskhan Pathan Thro ... vs State Of Gujarat on 15 May, 2026

                                                                                                            NEUTRAL CITATION




                             R/CR.MA/11710/2026                               ORDER DATED: 15/05/2026

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/CRIMINAL MISC.APPLICATION (FOR TEMPORARY BAIL) NO. 11710
                                                   of 2026
                       ================================================================
                            SHAHRUKH @BHINDO ABBASKHAN PATHAN THRO SAMINABANU
                                           SHAHRUKHKHAN PATHAN
                                                   Versus
                                          STATE OF GUJARAT & ORS.
                       ================================================================
                       Appearance:
                       PARTY IN PERSON(5000) for the Applicant(s) No. 1
                       MR VINAY VISHEN, APP for the Respondent(s) No. 1
                       ================================================================
                          CORAM:HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

                                                      Date : 15/05/2026
                                                          ORDER

The present application is filed seeking temporary bail on the ground of providing financial assistance to his family.

Perusing the jail remarks, it indicates that the applicant-accused is facing serious charge under the provisions of Narcotic Drugs and Psychotropic Substances Act, 1985. No case is made out to entertain the present application. Hence, the present application is rejected.

Sd/-

(HASMUKH D. SUTHAR,J) ABHISHEK/24