Suraj Ashokbhai Durgaji Khatik vs State Of Gujarat
2026 Latest Caselaw 3698 Guj

Gujarat High Court

Suraj Ashokbhai Durgaji Khatik vs State Of Gujarat on 15 May, 2026

                                                                                                                 NEUTRAL CITATION




                           R/CR.MA/11709/2026                                      ORDER DATED: 15/05/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                       CHARGESHEET) NO. 11709 of 2026

                      ==========================================================
                                                SURAJ ASHOKBHAI DURGAJI KHATIK
                                                             Versus
                                                       STATE OF GUJARAT
                      ==========================================================
                      Appearance:
                      MR VIJAY J SHAH(3487) for the Applicant(s) No. 1
                      MR VINAY VISHEN, APP for the Respondent(s) No. 1
                      ==========================================================
                         CORAM:HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

                                                            Date : 15/05/2026

                                                                ORDER

Learned advocate for the applicant, on instructions, seeks permission to withdraw present application at this stage. Permission is granted. Present application is disposed of as withdrawn.

This Court has not gone into merits of the case.

(HASMUKH D. SUTHAR,J)

SUCHIT