Arvindsinh Malsinh Zala vs State Of Gujarat
2026 Latest Caselaw 3697 Guj

Citation : 2026 Latest Caselaw 3697 Guj
Judgement Date : 15 May, 2026

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Gujarat High Court

Arvindsinh Malsinh Zala vs State Of Gujarat on 15 May, 2026

                                                                                                                 NEUTRAL CITATION




                           R/CR.MA/11726/2026                                      ORDER DATED: 15/05/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/CRIMINAL MISC.APPLICATION (FOR ANTICIPATORY BAIL) NO. 11726
                                                  of 2026

                      ==========================================================
                                                ARVINDSINH MALSINH ZALA & ORS.
                                                            Versus
                                                      STATE OF GUJARAT
                      ==========================================================
                      Appearance:
                      MR Y K DAVE, FOR MR. VISHAL K ANANDJIWALA(7798) for the
                      Applicant(s) No. 1,2,3,4,5,6,7,8
                      MR VINAY VISHEN, APP for the Respondent(s) No. 1
                      ==========================================================
                         CORAM:HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

                                                            Date : 15/05/2026

                                                                ORDER

Learned advocate for the applicants, on instructions, seeks permission to withdraw present application. Permission is granted. Present application is disposed of as withdrawn. This Court has not gone into merits of the case.

(HASMUKH D. SUTHAR,J) SUCHIT