Varun Rajubhai Parmar vs State Of Gujarat
2026 Latest Caselaw 3664 Guj

Citation : 2026 Latest Caselaw 3664 Guj
Judgement Date : 14 May, 2026

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Gujarat High Court

Varun Rajubhai Parmar vs State Of Gujarat on 14 May, 2026

                                                                                                                NEUTRAL CITATION




                            R/CR.MA/9614/2026                                      ORDER DATED: 14/05/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                        CHARGESHEET) NO. 9614 of 2026

                      ==========================================================
                                                    VARUN RAJUBHAI PARMAR
                                                             Versus
                                                       STATE OF GUJARAT
                      ==========================================================
                      Appearance:
                      MR P P MAJMUDAR(5284) for the Applicant(s) No. 1
                      MR SOAHAM JOSHI, APP for the Respondent(s) No. 1
                      ==========================================================

                         CORAM:HONOURABLE MR.JUSTICE UTKARSH THAKORBHAI
                               DESAI

                                                           Date : 14/05/2026

                                                            ORAL ORDER

Rule.

Learned APP, Mr. Soaham Joshi upon instructions

from the police personnel of the concerned police station

submits that, the charge-sheet is ready and will be

submitted before the concerned competent Court today.

Learned advocate Mr. P. P. Majmudar for the

applicant seeks permission to withdraw this application,

with liberty to file fresh bail application before competent

Court, in accordance with law.

Permission as prayed for is granted. Application

NEUTRAL CITATION

R/CR.MA/9614/2026 ORDER DATED: 14/05/2026