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Seema @ Ruma Haradhan Rishidas vs State Of Gujarat
2026 Latest Caselaw 3485 Guj

Citation : 2026 Latest Caselaw 3485 Guj
Judgement Date : 12 May, 2026

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Gujarat High Court

Seema @ Ruma Haradhan Rishidas vs State Of Gujarat on 12 May, 2026

                                                                                                                NEUTRAL CITATION




                            R/CR.MA/2348/2026                                      ORDER DATED: 12/05/2026

                                                                                                                undefined




                             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/CRIMINAL MISC.APPLICATION (FOR ANTICIPATORY BAIL)
                                         NO. 2348 of 2026
                      ==================================================
                                 SEEMA @ RUMA HARADHAN RISHIDAS
                                               Versus
                                        STATE OF GUJARAT
                      ==================================================
                      Appearance:
                      MR. SURAJ A SHUKLA(7185) for the Applicant(s) No. 1
                      MS. JIRGA JHAVERI, APP for the Respondent(s) No. 1
                      ==================================================
                       CORAM:HONOURABLE MR.JUSTICE UTKARSH THAKORBHAI
                              DESAI

                                                        Date : 12/05/2026
                                                          ORAL ORDER

Heard learned APP Ms. Jirga Jhaveri. She has placed on record the report submitted by the PSI, i.e. Mr. N. R. Patil, wherein it is revealed that the applicant herein came to be arrested on 05.05.2026. Hence, this application, being infructuous, stands disposed of accordingly. The report is taken on record.

(UTKARSH THAKORBHAI DESAI, J) PARMAR CHIRAG

 
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