Uttambhai Dhanjibhai Sakariya vs State Of Gujarat
2026 Latest Caselaw 3483 Guj

Gujarat High Court

Uttambhai Dhanjibhai Sakariya vs State Of Gujarat on 12 May, 2026

                                                                                                                NEUTRAL CITATION




                            R/CR.MA/11387/2026                                     ORDER DATED: 12/05/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                                        CHARGESHEET) NO. 11387 of 2026

                      ==========================================================
                                                 UTTAMBHAI DHANJIBHAI SAKARIYA
                                                             Versus
                                                       STATE OF GUJARAT
                      ==========================================================
                      Appearance:
                      MR PRATIK Y JASANI(5325) for the Applicant(s) No. 1
                      MS JIRGA JHAVERI, APP for the Respondent(s) No. 1
                      ==========================================================
                           CORAM:HONOURABLE MR.JUSTICE UTKARSH THAKORBHAI DESAI

                                                         Date : 12/05/2026

                                                           ORAL ORDER

1. Rule.

2. Learned advocate Mr. P.Y. Jasani appearing for the

applicant seeks permission to withdraw the present

application.

3. Permission as sought for is granted. The present

application stands disposed of as withdrawn. Rule is

discharged.

(UTKARSH THAKORBHAI DESAI, J) PD