Azaruddin @Azhar S/O Shahbuddin Shaikh ... vs State Of Gujarat
2026 Latest Caselaw 3481 Guj

Citation : 2026 Latest Caselaw 3481 Guj
Judgement Date : 12 May, 2026

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Gujarat High Court

Azaruddin @Azhar S/O Shahbuddin Shaikh ... vs State Of Gujarat on 12 May, 2026

                                                                                                                   NEUTRAL CITATION




                            R/SCR.A/7025/2026                                        ORDER DATED: 12/05/2026

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                                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO.
                                             7025 of 2026

                      ============================================
                       AZARUDDIN @AZHAR S/O SHAHBUDDIN SHAIKH THRO SHARINBANU
                                           AZARUDDIN SHAIKH
                                                   Versus
                                        STATE OF GUJARAT & ORS.
                      ============================================
                      Appearance:
                      PARTY IN PERSON(5000) for the Applicant(s) No. 1
                      MS DHWANI R. TRIPATHI, APP for the Respondent(s) No. 1
                      ============================================

                         CORAM:HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

                                                       Date : 12/05/2026

                                                                   ORDER

Since application of the petitioner is pending on administrative side before the respondent authority, the respondent authority is directed to expeditiously decide the same and inform about the outcome.

Therefore, since the application is pending this Court is not inclined to exercise parallel jurisdiction at this stage. Accordingly, present petition is disposed of.

(HASMUKH D. SUTHAR,J) ANKIT JANSARI