Manhar @Manoj Jivabhai Parmar vs State Of Gujarat
2026 Latest Caselaw 3480 Guj

Citation : 2026 Latest Caselaw 3480 Guj
Judgement Date : 12 May, 2026

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Gujarat High Court

Manhar @Manoj Jivabhai Parmar vs State Of Gujarat on 12 May, 2026

                                                                                                             NEUTRAL CITATION




                             R/SCR.A/6985/2026                                 ORDER DATED: 12/05/2026

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 6985 of
                                                    2026
                       ==========================================================
                                                 MANHAR @MANOJ JIVABHAI PARMAR
                                                             Versus
                                                    STATE OF GUJARAT & ORS.
                       ==========================================================
                       Appearance:
                       MR BJ PRIYADARSHI(6016) for the Applicant(s) No. 1
                       MS DHWANI TRIPATHI, APP for the Respondent(s) No. 1
                       ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

                                                         Date : 12/05/2026
                                                             ORDER

Since the application for grant of parole leave, which is filed on 02.05.2026, is pending before the authority i.e. D.M., Rajkot, the authority is directed to decide the same expeditiously and inform about the outcome. Since the matter is pending on administrative side, this Court is not inclined to pass any order at this stage.

With the aforesaid direction, the present application stands disposed of.

Sd/-

(HASMUKH D. SUTHAR,J) ABHISHEK/26