Iqbalbhai @Chako Hakubhai Rathod vs State Of Gujarat
2026 Latest Caselaw 3479 Guj

Gujarat High Court

Iqbalbhai @Chako Hakubhai Rathod vs State Of Gujarat on 12 May, 2026

                                                                                                                       NEUTRAL CITATION




                            R/SCR.A/6313/2026                                            ORDER DATED: 12/05/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 6313 of
                                                    2026
                      ==========================================================
                                           IQBALBHAI @CHAKO HAKUBHAI RATHOD
                                                         Versus
                                                STATE OF GUJARAT & ORS.
                      ==========================================================
                      Appearance:
                      MS SWETA P BAROT(10181) for the Applicant(s) No. 1
                      MS. DHWANI TRIPATHI, ADDITIONAL PUBLIC PROSECUTOR for the
                      Respondent(s) No. 1
                      ==========================================================

                         CORAM:HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

                                                          Date : 12/05/2026

                                                                 ORDER

Since the applicant has already approached the authority on 23.04.2026, the authority is directed to decide the application of the applicant expeditiously. It is clarified that this Court has not entered into the merits of the matter.

With aforesaid direction, the present application stands disposed of.

(HASMUKH D. SUTHAR,J) SAJ GEORGE