Mahendrasinh Himmatsinh @ Satubha ... vs State Of Gujarat
2026 Latest Caselaw 3425 Guj

Citation : 2026 Latest Caselaw 3425 Guj
Judgement Date : 11 May, 2026

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Gujarat High Court

Mahendrasinh Himmatsinh @ Satubha ... vs State Of Gujarat on 11 May, 2026

                                                                                                                  NEUTRAL CITATION




                             R/CR.A/704/2026                                      ORDER DATED: 11/05/2026

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                                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/CRIMINAL APPEAL (REGULAR BAIL - BEFORE CHARGESHEET) NO.
                                               704 of 2026

                      ==========================================================
                              MAHENDRASINH HIMMATSINH @ SATUBHA RATHOD & ANR.
                                                   Versus
                                          STATE OF GUJARAT & ANR.
                      ==========================================================
                      Appearance:
                      MR BC DAVE(245) for the Appellant(s) No. 1,2
                      NOTICE SERVED for the Opponent(s)/Respondent(s) No. 2
                      MS JIRGA JHAVERI, APP for the Opponent(s)/Respondent(s) No. 1
                      ==========================================================

                         CORAM:HONOURABLE MR.JUSTICE UTKARSH THAKORBHAI
                               DESAI

                                                          Date : 11/05/2026

                                                           ORAL ORDER

Rule.

Mr. B. C. Dave, learned advocate for the Appellants

seeks permission to withdraw this application at this stage. Permission as prayed for is granted. Application

stands disposed of as withdrawn. However, if the trial

does not commence within six months, the applicant

shall be at liberty to file fresh bail application, in

accordance with law.

(UTKARSH THAKORBHAI DESAI, J) MAYA