Mukeshbharathi Bhupatbharathi ... vs State Of Gujarat
2026 Latest Caselaw 3424 Guj

Gujarat High Court

Mukeshbharathi Bhupatbharathi ... vs State Of Gujarat on 11 May, 2026

                                                                                                                NEUTRAL CITATION




                           R/SCR.A/6936/2026                                      ORDER DATED: 11/05/2026

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                                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                         R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 6936 of
                                                   2026

                      ==========================================================
                                    MUKESHBHARATHI BHUPATBHARATHI GOSWAMI
                                                    Versus
                                           STATE OF GUJARAT & ORS.
                      ==========================================================
                      Appearance:
                      MR AVANIDHAR M THAKORE(10377) for the Applicant(s) No. 1
                      MR HARDIK SONI, APP for the Respondent(s) No. 1
                      ==========================================================
                        CORAM:HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

                                                            Date : 11/05/2026

                                                                ORDER

Since the parole application filed by the petitioner dated 06.05.2026 is already pending before the authority for adjudication, this Court is not inclined to entertain present petition.

Hence, present petition is dismissed. However, authority concerned is directed to decide the pending application of the petitioner as early as possible.

(HASMUKH D. SUTHAR,J)

SUCHIT