Devrajbhai @Devo Hakabhai Malakiya ... vs State Of Gujarat
2026 Latest Caselaw 3415 Guj

Citation : 2026 Latest Caselaw 3415 Guj
Judgement Date : 11 May, 2026

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Gujarat High Court

Devrajbhai @Devo Hakabhai Malakiya ... vs State Of Gujarat on 11 May, 2026

                                                                                                          NEUTRAL CITATION




                             R/SCR.A/6252/2026                              ORDER DATED: 11/05/2026

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                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/SPECIAL CRIMINAL APPLICATION (PAROLE LEAVE) NO. 6252 of
                                                    2026
                       ================================================================
                       DEVRAJBHAI @DEVO HAKABHAI MALAKIYA THRO RASUBEN DEVABHAI
                                              MALAKIYA
                                                Versus
                                       STATE OF GUJARAT & ORS.
                       ================================================================
                       Appearance:
                       MS.MANJULA R CHAUHAN(6871) for the Applicant(s) No. 1
                       MR HARDIK SONI, APP for the Respondent(s) No. 1
                       ================================================================
                         CORAM:HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR

                                                     Date : 11/05/2026
                                                         ORDER

The present application is filed seeking parole leave on the ground of filing an appeal.

Perusing the jail remarks, it indicates that when the accused was released on last occasion, he was absconded for 509 days and thereafter, he was apprehended by the police. No case is made out to entertain the present application. Hence, the present application is rejected.

In view of the above, the jail authority is directed to facilitate to file the appeal through Gujarat Legal Services Authority by providing the best legal aid.

Sd/-

(HASMUKH D. SUTHAR,J) ABHISHEK/62