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Dhirendra A. Patel vs Gujarat Industrial Investment ...
2026 Latest Caselaw 577 Guj

Citation : 2026 Latest Caselaw 577 Guj
Judgement Date : 17 February, 2026

[Cites 0, Cited by 0]

Gujarat High Court

Dhirendra A. Patel vs Gujarat Industrial Investment ... on 17 February, 2026

Author: Sunita Agarwal

Bench: Sunita Agarwal

                                                                                                                  NEUTRAL CITATION




                              C/CA/773/2026                                      ORDER DATED: 17/02/2026

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                          R/CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 773 of
                                                     2026

                                                       In F/FIRST APPEAL/540/2026

                                                           With
                                               F/FIRST APPEAL NO. 540 of 2026
                                                           With
                                       CIVIL APPLICATION (FOR STAY) NO. 1 of 2026
                                             In F/FIRST APPEAL NO. 540 of 2026
                      ==========================================================
                                          DHIRENDRA A. PATEL & ORS.
                                                     Versus
                              GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED
                      ==========================================================
                      Appearance:
                      MS DELSHAD A KAPADIA(10238) for the Applicant(s) No. 1,2,3,4,5
                      ==========================================================

                         CORAM:HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE
                               SUNITA AGARWAL
                               and
                               HONOURABLE MR.JUSTICE D.N.RAY

                                                            Date : 17/02/2026

                                               ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MRS. JUSTICE SUNITA AGARWAL)

Dismissed.

Reasons to follow.

(SUNITA AGARWAL, CJ )

(D.N.RAY,J) VARSHA DESAI