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Bharatkumar Bavabhai Gurjar vs Union Of India
2025 Latest Caselaw 4944 Guj

Citation : 2025 Latest Caselaw 4944 Guj
Judgement Date : 19 June, 2025

Gujarat High Court

Bharatkumar Bavabhai Gurjar vs Union Of India on 19 June, 2025

                                                                                                               NEUTRAL CITATION




                                C/SCA/95/2014                                  ORDER DATED: 19/06/2025

                                                                                                                undefined




                                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                         R/SPECIAL CIVIL APPLICATION NO. 95 of 2014

                       ==========================================================
                                                    BHARATKUMAR BAVABHAI GURJAR
                                                               Versus
                                                        UNION OF INDIA & ORS.
                       ==========================================================
                       Appearance:
                       MR P P MAJMUDAR(5284) for the Petitioner(s) No. 1
                       MR. NISHIT P GANDHI(6946) for the Petitioner(s) No. 1
                       GOVERNMENT PLEADER for the Respondent(s) No. 3
                       MR MK PATEL(633) for the Respondent(s) No. 4
                       MR NIKUNT K RAVAL(5558) for the Respondent(s) No. 1
                       MR P C CHAUDHARI(5770) for the Respondent(s) No. 2
                       MR YOGI K GADHIA(5913) for the Respondent(s) No. 4
                       ==========================================================

                          CORAM:HONOURABLE MR. JUSTICE SANDEEP N. BHATT

                                                           Date : 19/06/2025

                                                            ORAL ORDER

Heard learned advocates. Arguments are concluded.

Judgment / order is reserved.

(SANDEEP N. BHATT,J) M.H. DAVE

 
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