Arshibhai Vikrambhai Ram, Age 28 Occ ... vs State Of Gujarat
2025 Latest Caselaw 1509 Guj

Gujarat High Court

Arshibhai Vikrambhai Ram, Age 28 Occ ... vs State Of Gujarat on 30 July, 2025

Author: Gita Gopi

Bench: Gita Gopi

                                                                                                                      NEUTRAL CITATION




                              R/CR.A/1137/2006                                       FARAD DATED: 30/07/2025

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                                    IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                             R/CRIMINAL APPEAL NO. 1137 of 2006

                       ==========================================================

ARSHIBHAI VIKRAMBHAI RAM, AGE 28 OCC AGRICULTURE & ANR.

Versus STATE OF GUJARAT ========================================================== Appearance:

MR. MAULIK M SONI(7249) for the Appellant(s) No. 2 MR HARNISH V DARJI(3705) for the Opponent(s)/Respondent(s) No. 1 MR ROHAN RAVAL, APP for the Opponent(s)/Respondent(s) No. 1 ==========================================================

CORAM:HONOURABLE MS. JUSTICE GITA GOPI

Date : 30/07/2025

FARAD

In the result, the Criminal Appeal is allowed. The

Judgment and Order of conviction and sentence passed

by the learned Additional Sessions Judge and Presiding

Officer, Fast Track Court, Veraval in Sessions Case

No.35 of 2002 dated 30.05.2006 is hereby quashed and

set aside. The Appellant No.2 - Kanabhai Rambhai Ram

is acquitted from all the charges. Bail bond is

discharged. Record and Proceedings to be sent back to

the concerned Court.

MAYA PPS/PS