Citation : 2025 Latest Caselaw 3393 Guj
Judgement Date : 25 February, 2025
NEUTRAL CITATION
R/SCR.A/5374/2019 ORDER DATED: 25/02/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION (QUASHING) NO. 5374 of 2019
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ISTEKHARAALAM AMIRAALAM ANSARI(DOES NOT PRESS) & ORS.
Versus
STATE OF GUJARAT & ANR.
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Appearance:
MR KEVAL DHOLAKIYA FOR MR P P MAJMUDAR(5284) for the
Applicant(s) No. 4,6
PETITION NOT PRESSED for the Applicant(s) No. 1,2,3,5
NOTICE SERVED for the Respondent(s) No. 2
MR ROHAN RAVAL APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE J. C. DOSHI
Date : 25/02/2025
ORAL ORDER
Learned advocate for the petitioner places on record the judgment and order rendered by the trial Court whereby petitioners no.1 to 3 and 5 came to be acquitted. However, since petitioner no.4 and 6 have not been charge-sheeted, learned advocate for the petitioner does not press this petition qua them. Accordingly, petition stands disposed of as not pressed.
(J. C. DOSHI,J) sompura
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