Kevin Kantibhai Anada vs State Of Gujarat
2025 Latest Caselaw 3392 Guj

Gujarat High Court

Kevin Kantibhai Anada vs State Of Gujarat on 25 February, 2025

                                                                                                           NEUTRAL CITATION




                          R/CR.MA/23786/2019                                 ORDER DATED: 25/02/2025

                                                                                                           undefined




                                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           R/CRIMINAL MISC.APPLICATION (FOR QUASHING & SET ASIDE
                                         FIR/ORDER) NO. 23786 of 2019

                     ==========================================================
                                                   KEVIN KANTIBHAI ANADA
                                                           Versus
                                                     STATE OF GUJARAT
                     ==========================================================
                     Appearance:
                     MR K S CHANDRANI(6674) for the Applicant(s) No. 1
                     MR ROHAN RAVAL APP for the Respondent(s) No. 1
                     ==========================================================

                        CORAM:HONOURABLE MR. JUSTICE J. C. DOSHI

                                                         Date : 25/02/2025

                                                          ORAL ORDER

Learned APP places on record the copy of judgment and order rendered by the trial Court recording acquittal of the petitioners. Accordingly, present petition stands disposed of as having become infructuous.

(J. C. DOSHI,J) sompura