Rupal Dinesh Patel vs Mukesh Kumar
2025 Latest Caselaw 3343 Guj

Gujarat High Court

Rupal Dinesh Patel vs Mukesh Kumar on 24 February, 2025

Author: A.S. Supehia

Bench: A.S. Supehia, Gita Gopi

                                                                                                              NEUTRAL CITATION




                            C/MCA/894/2024                                     ORDER DATED: 24/02/2025

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                                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                           R/MISC. CIVIL APPLICATION (FOR CONTEMPT) NO. 894 of 2024

                                                         In
                                    R/SPECIAL CIVIL APPLICATION NO. 15235 of 2021

                      ==========================================================
                                                      RUPAL DINESH PATEL
                                                             Versus
                                                     MUKESH KUMAR & ORS.
                      ==========================================================
                      Appearance:
                      ULLASH N GOHIL(8357) for the Applicant(s) No. 1
                      MS VRUNDA SHAH AGP for the Opponent(s) No. 1,2,3
                      ==========================================================

                        CORAM:HONOURABLE MR. JUSTICE A.S. SUPEHIA
                              and
                              HONOURABLE MS. JUSTICE GITA GOPI

                                                 Date : 24/02/2025
                                                  ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A.S. SUPEHIA)

1. Learned advocate Mr. Ullash N.Gohil appearing for the applicant at the outset, has submitted that by the order dated 20.01.2025, passed by the Supreme Court in Special Leave Petition (Civil) Diary No(s).56699/2024, filed by the State of Gujarat against the judgment and order passed by this Court, the contempt proceedings are stayed till final disposal of the Special Leave Petition.

2. Learned advocate Mr. Ullash N.Gohil does not press the present application with a liberty to move at the appropriate stage.

3. Under the circumstances, the present application is disposed of as having not pressed, reserving liberty in favour

NEUTRAL CITATION

C/MCA/894/2024 ORDER DATED: 24/02/2025

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of the applicant to file appropriate proceedings at an appropriate stage after the disposal of the Special Leave Petition.

(A. S. SUPEHIA, J)

(GITA GOPI,J) Pankaj /50